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Jag Prasad vs State Of U.P. & Anr.
2015 Latest Caselaw 864 ALL

Citation : 2015 Latest Caselaw 864 ALL
Judgement Date : 9 June, 2015

Allahabad High Court
Jag Prasad vs State Of U.P. & Anr. on 9 June, 2015
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION No. - 319 of 2015
 

 
Revisionist :- Jag Prasad
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Revisionist :- Alok Srivastava Ii
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned A.G.A. prays for and is granted one week time to seek instructions.

List in the next week of June, 2015.

Order Date :- 9.6.2015

Monika

 

 

 
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