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Smt. Rajendra Devi vs The State Of U.P Thru Principal ...
2015 Latest Caselaw 857 ALL

Citation : 2015 Latest Caselaw 857 ALL
Judgement Date : 8 June, 2015

Allahabad High Court
Smt. Rajendra Devi vs The State Of U.P Thru Principal ... on 8 June, 2015
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 2540 of 2015
 

 
Applicant :- Smt. Rajendra Devi
 
Opposite Party :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Applicant :- Shobhit Nigam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri Shobit Nigam, learned counsel for the applicant.

List in the 1st week of July, 2015 in the additional cause list before appropriate Bench.

Order Date :- 8.6.2015

Monika

 

 

 
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