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Vijaypal vs The State Of U.P And Anr.
2015 Latest Caselaw 855 ALL

Citation : 2015 Latest Caselaw 855 ALL
Judgement Date : 8 June, 2015

Allahabad High Court
Vijaypal vs The State Of U.P And Anr. on 8 June, 2015
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 2589 of 2015
 

 
Applicant :- Vijaypal
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- A.P Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the petitioner prays for and is granted two weeks time to submit better particulars.

List as a fresh case in the 3rd week of June, 2015 before appropriate Bench.

Order Date :- 8.6.2015

Monika

 

 

 
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