Alamgeer vs State Of U.P Thru Principal Secy. ...
2015 Latest Caselaw 849 ALL

Citation : 2015 Latest Caselaw 849 ALL
Judgement Date : 5 June, 2015

Allahabad High Court

Alamgeer vs State Of U.P Thru Principal Secy. ... on 5 June, 2015

Bench: Shabihul Hasnain, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. BENCH No. - 4875 of 2015
 

 
Petitioner :- Alamgeer
 
Respondent :- State Of U.P Thru Principal Secy. Home & Ors
 
Counsel for Petitioner :- Khaleeq Ahmad Khan,Syed Kafeel Ahmad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the petitioner and learned A.G.A. for the State of U.P.

Learned A.G.A. prays for and is granted three weeks time to file counter affidavit.

List in the 1st week of July, 2015.

Order Date :- 5.6.2015

Monika

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