Bhupendra Kumar Yadav vs State Of U.P. & Another
2015 Latest Caselaw 848 ALL

Citation : 2015 Latest Caselaw 848 ALL
Judgement Date : 5 June, 2015

Allahabad High Court

Bhupendra Kumar Yadav vs State Of U.P. & Another on 5 June, 2015

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- APPLICATION U/S 482 No. - 15726 of 2015
 

 
Applicant :- Bhupendra Kumar Yadav
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajai Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

As prayed, put up as fresh on 02.07.2015 before the appropriate Court.

Order Date :- 5.6.2015

M/A.

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