Cheddu vs State Of U.P.
2015 Latest Caselaw 846 ALL

Citation : 2015 Latest Caselaw 846 ALL
Judgement Date : 5 June, 2015

Allahabad High Court

Cheddu vs State Of U.P. on 5 June, 2015

Bench: Shabihul Hasnain, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CRIMINAL APPEAL No. - 663 of 2015
 

 
Appellant :- Cheddu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shailendra Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

Learned A.G.A. prays for and is granted three weeks' time to file objection to the appeal.

List thereafter.

Order Date :- 5.6.2015

Monika

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