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Ritesh Kumar Agarwal vs State Of U.P Thru Secy. Home ...
2015 Latest Caselaw 845 ALL

Citation : 2015 Latest Caselaw 845 ALL
Judgement Date : 5 June, 2015

Allahabad High Court
Ritesh Kumar Agarwal vs State Of U.P Thru Secy. Home ... on 5 June, 2015
Bench: Shabihul Hasnain, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. BENCH No. - 4871 of 2015
 

 
Petitioner :- Ritesh Kumar Agarwal
 
Respondent :- State Of U.P Thru Secy. Home Lucknow & Ors
 
Counsel for Petitioner :- Nirankar Nath Jaiswal,Manish Vikram Singh Chauh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

F.I.R. in this case has been lodged on 3.01.2015.

List this matter in the month of July, 2015.

Order Date :- 5.6.2015

Monika

 

 

 
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