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Jamila Khatoon vs The State Of U.P Thru Secy., Home ...
2015 Latest Caselaw 840 ALL

Citation : 2015 Latest Caselaw 840 ALL
Judgement Date : 4 June, 2015

Allahabad High Court
Jamila Khatoon vs The State Of U.P Thru Secy., Home ... on 4 June, 2015
Bench: Shabihul Hasnain, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. BENCH No. - 4829 of 2015
 

 
Petitioner :- Jamila Khatoon
 
Respondent :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Vikrant Singh,Katyan Mishra,L.P Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

List in the month of July, 2015.

Order Date :- 4.6.2015

Monika

 

 

 
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