Mohd. Naeem Khan vs The State Of U.P Thru Principal ...
2015 Latest Caselaw 839 ALL

Citation : 2015 Latest Caselaw 839 ALL
Judgement Date : 4 June, 2015

Allahabad High Court

Mohd. Naeem Khan vs The State Of U.P Thru Principal ... on 4 June, 2015

Bench: Shabihul Hasnain, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. BENCH No. - 4826 of 2015
 

 
Petitioner :- Mohd. Naeem Khan
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- M.S Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

List in the 2nd week of July, 2015 to enable learned A.G.A. to seek instructions.

Order Date :- 4.6.2015

Monika

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