State Of U.P. vs Ram Chandra & 3 Others
2015 Latest Caselaw 836 ALL

Citation : 2015 Latest Caselaw 836 ALL
Judgement Date : 3 June, 2015

Allahabad High Court

State Of U.P. vs Ram Chandra & 3 Others on 3 June, 2015

Bench: Shabihul Hasnain, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- U/S 378 CR.P.C. DEFECTIVE No. - 87 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Ram Chandra & 3 Others
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

C.M. Application No. 56818 of 2015.

Heard learned A.G.A. for the appellant and learned counsel for the opposite parties.

Issue notice to the opposite parties, returnable at an early date.

Order Date :- 3.6.2015

Monika

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