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Dr. Sanjeev Kumar vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 833 ALL

Citation : 2015 Latest Caselaw 833 ALL
Judgement Date : 3 June, 2015

Allahabad High Court
Dr. Sanjeev Kumar vs State Of U.P. And 4 Ors. on 3 June, 2015
Bench: V.K. Shukla, Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 
Case :- WRIT - A No. - 34160 of 2015
 
Petitioner :- Dr. Sanjeev Kumar
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S..C
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Yashwant Varma,J.

Learned Standing counsel has entered appearance on behalf of respondent nos. 1 to 5.

A month's time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next one week.

List this matter thereafter alongwith the record of Civil Misc. Writ Petition Nos. 24570 of 2015 (Dr. Zaheen ilyas Vs. State of U.P. and others) and  34159 of 2015. On the next date name of respective counsel appearing in the connected writ petition be also shown in the cause list.

Order Date :- 3.6.2015

Dhruv

 

 

 
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