State Of U.P. vs Tilakram & 6 Others
2015 Latest Caselaw 829 ALL

Citation : 2015 Latest Caselaw 829 ALL
Judgement Date : 3 June, 2015

Allahabad High Court

State Of U.P. vs Tilakram & 6 Others on 3 June, 2015

Bench: Shabihul Hasnain, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- U/S 378 CR.P.C. No. - 86 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Tilakram & 6 Others
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

Heard leaned A.G.A. for the applicant and learned counsel for the opposite parties.

Summon the lower court record.

List after receipt of the lower court record.

Order Date :- 3.6.2015

Monika

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