Smt. Patiraji Devi vs State Of U.P.
2015 Latest Caselaw 813 ALL

Citation : 2015 Latest Caselaw 813 ALL
Judgement Date : 1 June, 2015

Allahabad High Court

Smt. Patiraji Devi vs State Of U.P. on 1 June, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17409 of 2015
 

 
Applicant :- Smt. Patiraji Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mahendra Pratap Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Smt. Rajni Ojha, Advocate has filed his power on behalf the applicant is taken on record.

Learned counsel for the applicant is not able to inform the Court whether the husband is confined in jail or not.

List the matter on 16th July, 2015

Order Date :- 1.6.2015

Ashish Pd.

Download the LatestLaws.com Mobile App