Smt. Rekha vs State Of U.P.
2015 Latest Caselaw 810 ALL

Citation : 2015 Latest Caselaw 810 ALL
Judgement Date : 1 June, 2015

Allahabad High Court

Smt. Rekha vs State Of U.P. on 1 June, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17613 of 2015
 

 
Applicant :- Smt. Rekha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.A. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Looking to the nature of allegation made against the mother-in-law of the applicant and period of detention, list in the week commencing 3rd of August, 2015.

Order Date :- 1.6.2015

Ashish Pd.

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