Guddoo Yadav @ Ashish Kumar Yadav vs State Of U.P.
2015 Latest Caselaw 807 ALL

Citation : 2015 Latest Caselaw 807 ALL
Judgement Date : 1 June, 2015

Allahabad High Court

Guddoo Yadav @ Ashish Kumar Yadav vs State Of U.P. on 1 June, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19251 of 2015
 

 
Applicant :- Guddoo Yadav @ Ashish Kumar Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sheo Ram Singh,Anjani Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Connect with Criminal Misc. Bail Application No. 42596 of 2014.

List accordingly.

Order Date :- 1.6.2015

Ashish Pd.

Download the LatestLaws.com Mobile App