Dinesh Kumar Chaursia vs State Of U.P. & 3 Others
2015 Latest Caselaw 991 ALL

Citation : 2015 Latest Caselaw 991 ALL
Judgement Date : 2 July, 2015

Allahabad High Court

Dinesh Kumar Chaursia vs State Of U.P. & 3 Others on 2 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 33453 of 2015
 

 
Petitioner :- Dinesh Kumar Chaursia
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Rajan Tripathi
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, put up on Monday (6.7.2015) as fresh. Sri Shivam Yadav, Advocate, appearing on behalf of the Kanpur Development Authority, is directed to produce the copy of the order dated 29.4.2015.

Order Date :- 2.7.2015

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