Jag Mohan vs State Of U.P. And 2 Others
2015 Latest Caselaw 986 ALL

Citation : 2015 Latest Caselaw 986 ALL
Judgement Date : 2 July, 2015

Allahabad High Court

Jag Mohan vs State Of U.P. And 2 Others on 2 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 33931 of 2015
 

 
Petitioner :- Jag Mohan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Manoj Mishra
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Connect it with Writ Petition No. 10031 of 2015.

Learned Standing Counsel accepts notice on behalf of respondent no. 1. Sri Shivam Yadav, Advocate, appears on behalf of respondent nos. 2 and 3. All the respondents may file counter affidavit within four weeks.

List thereafter.

Order Date :- 2.7.2015

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