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Prem Chand Gupta vs State Of U.P. & 4 Others
2015 Latest Caselaw 984 ALL

Citation : 2015 Latest Caselaw 984 ALL
Judgement Date : 2 July, 2015

Allahabad High Court
Prem Chand Gupta vs State Of U.P. & 4 Others on 2 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 32924 of 2015
 

 
Petitioner :- Prem Chand Gupta
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- R.K. Vaish,Rahul Sripat
 
Counsel for Respondent :- C.S.C.,A.P. Srivastava,Shri Kant
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Sri Rajiv Gaur, Advocate, holding brief of Sri A.P. Srivastava, Advocate, appearing on behalf of respondent nos. 3 & 5, prays for and is granted four weeks time to file counter affidavit. Learned Standing Counsel appears on behalf of respondent nos. 1, 2 & 4 may also file counter affidavit.

List after four weeks.

Order Date :- 2.7.2015

OP

 

 

 
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