Arvind Kumar Mishra vs State Of U.P. & 5 Others
2015 Latest Caselaw 975 ALL

Citation : 2015 Latest Caselaw 975 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Arvind Kumar Mishra vs State Of U.P. & 5 Others on 1 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 31924 of 2015
 

 
Petitioner :- Arvind Kumar Mishra
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Ajay Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit.

List in week commencing 27th July, 2015.

Order Date :- 1.7.2015

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