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Jilajeet Pandey vs State Of U.P. & 5 Others
2015 Latest Caselaw 974 ALL

Citation : 2015 Latest Caselaw 974 ALL
Judgement Date : 1 July, 2015

Allahabad High Court
Jilajeet Pandey vs State Of U.P. & 5 Others on 1 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 31941 of 2015
 

 
Petitioner :- Jilajeet Pandey
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- P.C. Srivastava,Ajeet Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Connect it with Writ Petition No. 29112 of 2015.

Let learned Standing Counsel file counter affidavit.

Order Date :- 1.7.2015

OP

 

 

 
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