Shirish Singh vs Chairman Gorakhpur Kshetriya ...
2015 Latest Caselaw 973 ALL

Citation : 2015 Latest Caselaw 973 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Shirish Singh vs Chairman Gorakhpur Kshetriya ... on 1 July, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 20337 of 1999
 

 
Petitioner :- Shirish Singh
 
Respondent :- Chairman Gorakhpur Kshetriya Gramin Bank & Others
 
Counsel for Petitioner :- P.S.Baghel,A.P.N. Giri
 
Counsel for Respondent :- S.N. Verma,S. Verma,SC,Yaswant Verma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

On request of learned counsel for the parties, put up tomorrow i.e. 2.7.2015.

Order Date :- 1.7.2015

Ashish Pd.

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