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Dr. Nilesh Kumar Upadhyay vs State Of U.P. And Others
2015 Latest Caselaw 972 ALL

Citation : 2015 Latest Caselaw 972 ALL
Judgement Date : 1 July, 2015

Allahabad High Court
Dr. Nilesh Kumar Upadhyay vs State Of U.P. And Others on 1 July, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 47801 of 2007
 

 
Petitioner :- Dr. Nilesh Kumar Upadhyay
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- G.K.Singh,V.K.Singh
 
Counsel for Respondent :- C.S.C.,A.K. Singh,C.V.S.Raguvanshi.,Dharmendra Kumar,Smt. Archana Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Hearing in the matter cannot be proceeded with because of the absence of counsel for the respondents.

The matter be listed on 8th July, 2015 peremptorily.

Order Date :- 1.7.2015

Ashish Pd.

 

 

 
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