Union Of India & 2 Ors. vs Ram Babu Porwal And Anr.
2015 Latest Caselaw 971 ALL

Citation : 2015 Latest Caselaw 971 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Union Of India & 2 Ors. vs Ram Babu Porwal And Anr. on 1 July, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 40924 of 2013
 

 
Petitioner :- Union Of India & 2 Ors.
 
Respondent :- Ram Babu Porwal And Anr.
 
Counsel for Petitioner :- Satish Kumar Rai,R.B. Singhal
 
Counsel for Respondent :- S.C.,Manoj Kumar Upadhyay
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Hearing in the matter cannot be proceeded with because of the absence of counsel for the respondent no.1.

The matter be listed peremptorily on 8th July, 2015 .

Order Date :- 1.7.2015

Ashish Pd.

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