Yaseen Nirpadia And 3 Others vs State Of U.P. And Another
2015 Latest Caselaw 970 ALL

Citation : 2015 Latest Caselaw 970 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Yaseen Nirpadia And 3 Others vs State Of U.P. And Another on 1 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 17188 of 2015
 

 
Applicant :- Yaseen Nirpadia And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- I.M. Khan,Punita Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up on 6.7.2015, as fresh.

Order Date :- 1.7.2015

G.S

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