Virendra Gupta vs The Chairman, Aligarh Gramin Bank ...
2015 Latest Caselaw 968 ALL

Citation : 2015 Latest Caselaw 968 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Virendra Gupta vs The Chairman, Aligarh Gramin Bank ... on 1 July, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 28232 of 2007
 

 
Petitioner :- Virendra Gupta
 
Respondent :- The Chairman, Aligarh Gramin Bank And Others
 
Counsel for Petitioner :- Indra Mani Tripathi
 
Counsel for Respondent :- Yashwant Varma,Amrish Sahai,S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Passed over on the illness slip of Sri Raghuvansh Sahai, learned counsel for the respondents.

List peremptorily on 8.7.2015.

Order Date :- 1.7.2015

Ashish Pd.

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