Citation : 2015 Latest Caselaw 967 ALL
Judgement Date : 1 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL REVISION No. - 385 of 2003 Revisionist :- Gurbhej Singh Opposite Party :- Shyam Pal Singh And Another Counsel for Revisionist :- Vivek Pandey,Lal Bahadur Khan Counsel for Opposite Party :- Govt.Advocate,Shashidhar Pathak,Vashudev Mishra Hon'ble Ashwani Kumar Singh,J.
List in the next week, as prayed.
Order Date :- 1.7.2015
kvg/-
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