Amit Kumar @ Tukraj And 2 Others vs State Of U.P. & Another
2015 Latest Caselaw 965 ALL

Citation : 2015 Latest Caselaw 965 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Amit Kumar @ Tukraj And 2 Others vs State Of U.P. & Another on 1 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 17116 of 2015
 

 
Applicant :- Amit Kumar @ Tukraj And 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Zabir Ali
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up on 6.7.2015 as fresh, in order to enable the learned counsel for the applicants to file supplementary affidavit annexing therewith the correct typed copy of the charge sheet.

Order Date :- 1.7.2015

G.S

Download the LatestLaws.com Mobile App