Atul Kumar And Others vs Suresh Chand Jain
2015 Latest Caselaw 963 ALL

Citation : 2015 Latest Caselaw 963 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Atul Kumar And Others vs Suresh Chand Jain on 1 July, 2015

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 477 of 2011
 

 
Revisionist :- Atul Kumar And Others
 
Opposite Party :- Suresh Chand Jain
 
Counsel for Revisionist :- Virendra Kumar
 
Counsel for Opposite Party :- Sushil Kr. Pandey,J.P. Mishra,M.K. Rajvanshi,Ram Babu Tiwari
 

 
Hon'ble Dinesh Gupta,J.

List revised.

No one is present for parties.

Civil Revision is dismissed for want of prosecution.

Order Date :- 1.7.2015

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