M/S Abloom Infotech (P) Ltd. vs State Of U.P. Thru Secy. And Others
2015 Latest Caselaw 1602 ALL

Citation : 2015 Latest Caselaw 1602 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

M/S Abloom Infotech (P) Ltd. vs State Of U.P. Thru Secy. And Others on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 50222 of 2012
 

 
Petitioner :- M/S Abloom Infotech (P) Ltd.
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- M.K. Gupta,Swetashwa Agarwal
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Sri Anurag Khanna, Advocate, states that he has been recently engaged in the matter and requested that the matter may be adjourned for the day.

The case is adjourned for the day.

Order Date :- 31.7.2015

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