Smt. Gayatri Devi vs State Of U.P. And 3 Others
2015 Latest Caselaw 1601 ALL

Citation : 2015 Latest Caselaw 1601 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Smt. Gayatri Devi vs State Of U.P. And 3 Others on 31 July, 2015

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 36923 of 2015
 

 
Petitioner :- Smt. Gayatri Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Smt. Archana Tyagi,Pankaj Kumar Tyagi
 
Counsel for Respondent :- C.S.C.,Ajai Kumar Sharma
 

 
Hon'ble Vivek Kumar Birla,J.

No one is present for respondent Nos. 3 and 4.

Put up this case in the additional cause list on 5th August, 2015.

Order Date :- 31.7.2015

LN Tripathi

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