Jameel Ahmad vs State Of U.P. & Others
2015 Latest Caselaw 1600 ALL

Citation : 2015 Latest Caselaw 1600 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Jameel Ahmad vs State Of U.P. & Others on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 1903 of 2008
 

 
Appellant :- Jameel Ahmad
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- B.N. Pandey,Alok Mishra,D.N. Pandey
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Ravi Agarwal,Tej Bhan Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Alok Mishra, Advocate.

Order Date :- 31.7.2015

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