Meraz Ahmad vs Smt. Sudesh And 2 Others
2015 Latest Caselaw 1599 ALL

Citation : 2015 Latest Caselaw 1599 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Meraz Ahmad vs Smt. Sudesh And 2 Others on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 235 of 2015
 

 
Appellant :- Meraz Ahmad
 
Respondent :- Smt. Sudesh And 2 Others
 
Counsel for Appellant :- S.P. Mishra
 
Counsel for Respondent :- Siddhartha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Civil Misc. Delay Condonation Application.

Respondent nos. 2 and 3 is represented by Sri Siddharth, Advocate.

Issue notice to respondent no. 1, returnable at an early date. The appellant may take steps to serve the respondent no. 1 by registered post.

Order Date :- 31.7.2015

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