Kamal Kumar Srivastava And Anr. vs State Of U.P. And Others
2015 Latest Caselaw 1598 ALL

Citation : 2015 Latest Caselaw 1598 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Kamal Kumar Srivastava And Anr. vs State Of U.P. And Others on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 204 of 2011
 

 
Petitioner :- Kamal Kumar Srivastava And Anr.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Mohit Kumar,B.P. Singh,Deva Siddiqui
 
Counsel for Respondent :- C.S.C.,H.P. Pandey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Deva Siddiqui, Advocate.

Order Date :- 31.7.2015

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