Smt. Anita Acharya vs State Of U.P. And 4 Others
2015 Latest Caselaw 1597 ALL

Citation : 2015 Latest Caselaw 1597 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Smt. Anita Acharya vs State Of U.P. And 4 Others on 31 July, 2015

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 39678 of 2015
 

 
Petitioner :- Smt. Anita Acharya
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arpan Srivastava,Adarsh Bhushan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Kumar Birla,J.

List after two weeks.

Till the next date of listing, interim order shall continue, if any.

Order Date :- 31.7.2015

LN Tripathi

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