Babu Ram Yadav vs Joint Director Of Education, ...
2015 Latest Caselaw 1596 ALL

Citation : 2015 Latest Caselaw 1596 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Babu Ram Yadav vs Joint Director Of Education, ... on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 41 of 2005
 

 
Appellant :- Babu Ram Yadav
 
Respondent :- Joint Director Of Education, Meerut And Others
 
Counsel for Appellant :- Smt. Alka Srivastava,Ashok Khare,S.K. Srivastava,S.K. Tyagi
 
Counsel for Respondent :- C.S.C.,Varun Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri S.K. Srivastava, Advocate.

Order Date :- 31.7.2015

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