Shri Nivas vs Smt. Shakuntala Devi
2015 Latest Caselaw 1595 ALL

Citation : 2015 Latest Caselaw 1595 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Shri Nivas vs Smt. Shakuntala Devi on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 237 of 2015
 

 
Appellant :- Shri Nivas
 
Respondent :- Smt. Shakuntala Devi
 
Counsel for Appellant :- Gauri Shankar Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Civil Misc. Delay Condonation Application.

Issue notice.

Order Date :- 31.7.2015

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