Citation : 2015 Latest Caselaw 1594 ALL
Judgement Date : 31 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 50184 of 2013 Petitioner :- Jitendra Singh Yadav And 2 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- K.K. Tripathi,S.P.Singh Vishen Counsel for Respondent :- C.S.C.,Saroj Yadav,Vivek Varma Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
The case is passed over on the illness-slip of Sri S.P. Singh Vishen, Advocate.
Order Date :- 31.7.2015
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!