Chhitar Singh & 2 Others vs State Of U.P. & 3 Others
2015 Latest Caselaw 1593 ALL

Citation : 2015 Latest Caselaw 1593 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Chhitar Singh & 2 Others vs State Of U.P. & 3 Others on 31 July, 2015

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 35789 of 2015
 

 
Petitioner :- Chhitar Singh & 2 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Anita Singh,Prem Babu Verma
 
Counsel for Respondent :- C.S.C.,R.B. Yadav
 

 
Hon'ble Vivek Kumar Birla,J.

Put up on 04.08.2015.

Order Date :- 31.7.2015

LN Tripathi

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