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Indal Singh vs Smt. Kamlesh
2015 Latest Caselaw 1592 ALL

Citation : 2015 Latest Caselaw 1592 ALL
Judgement Date : 31 July, 2015

Allahabad High Court
Indal Singh vs Smt. Kamlesh on 31 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL No. - 406 of 2001
 

 
Appellant :- Indal Singh
 
Respondent :- Smt. Kamlesh
 
Counsel for Appellant :- P.N.Dubey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri P.N. Dubey, Advocate.

Order Date :- 31.7.2015

OP

 

 

 
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