Radhika Goel @ Toral Goel vs Shri Sunder Lal
2015 Latest Caselaw 1591 ALL

Citation : 2015 Latest Caselaw 1591 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Radhika Goel @ Toral Goel vs Shri Sunder Lal on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1598 of 2006
 

 
Appellant :- Radhika Goel @ Toral Goel
 
Respondent :- Shri Sunder Lal
 
Counsel for Appellant :- Punit Kumar Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Punit Kumar Gupta, Advocate.

Order Date :- 31.7.2015

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