Rajendra Singh And Another vs State Of U.P. & Another
2015 Latest Caselaw 1589 ALL

Citation : 2015 Latest Caselaw 1589 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Rajendra Singh And Another vs State Of U.P. & Another on 31 July, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 16714 of 2015
 

 
Applicant :- Rajendra Singh And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Naveen Kumar Rai,Adarsh Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Vikrant Pandey
 

 
Hon'ble Pankaj Naqvi,J.

List in the next cause list.

Order Date :- 31.7.2015

AHN

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