Santosh Kumar Srivastava vs Jt. Director Of Education (Admn.) ...
2015 Latest Caselaw 1588 ALL

Citation : 2015 Latest Caselaw 1588 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Santosh Kumar Srivastava vs Jt. Director Of Education (Admn.) ... on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 252 of 2009
 

 
Appellant :- Santosh Kumar Srivastava
 
Respondent :- Jt. Director Of Education (Admn.) & Others
 
Counsel for Appellant :- Shashi Bind Srivastava,Abhishek K. Srivastava,Ashok Khare,P.N.Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Abhishek Kumar Srivastava, Advocate.

Order Date :- 31.7.2015

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