Asit Kumar And 2 Others vs State Of U.P. And 2 Others
2015 Latest Caselaw 1587 ALL

Citation : 2015 Latest Caselaw 1587 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Asit Kumar And 2 Others vs State Of U.P. And 2 Others on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 41552 of 2013
 

 
Petitioner :- Asit Kumar And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ram Niwas Singh,Ashok Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Ashok Kumar Dwivedi, Advocate.

Order Date :- 31.7.2015

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