Shiv Singh vs The Collector, Agra & Others
2015 Latest Caselaw 1585 ALL

Citation : 2015 Latest Caselaw 1585 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Shiv Singh vs The Collector, Agra & Others on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL No. - 893 of 2002
 

 
Appellant :- Shiv Singh
 
Respondent :- The Collector, Agra & Others
 
Counsel for Appellant :- P.C. Jain
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri P.C. Jain, Advocate.

Order Date :- 31.7.2015

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