Akhilesh Kumar And 4 Others vs State Of U.P. And 5 Others
2015 Latest Caselaw 1584 ALL

Citation : 2015 Latest Caselaw 1584 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Akhilesh Kumar And 4 Others vs State Of U.P. And 5 Others on 31 July, 2015

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 34785 of 2015
 

 
Petitioner :- Akhilesh Kumar And 4 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sukesh Kumar,Ram Ashish Pandey
 
Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh
 

 
Hon'ble Vivek Kumar Birla,J.

Put up in the additional cause list on 5th August, 2015.

Order Date :- 31.7.2015

LN Tripathi

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