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Faheem vs State Of U.P. Thru Secy. And Others
2015 Latest Caselaw 1583 ALL

Citation : 2015 Latest Caselaw 1583 ALL
Judgement Date : 31 July, 2015

Allahabad High Court
Faheem vs State Of U.P. Thru Secy. And Others on 31 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 65927 of 2011
 

 
Petitioner :- Faheem
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Dinesh Kumar Misra
 
Counsel for Respondent :- C.S.C.,M.C. Chaturvedi,Narendra Singh Chahar,S. C.Dwivedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the request of learned counsel for the petitioner.

List in the next cause list perempoterly.

Order Date :- 31.7.2015

OP

 

 

 
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