Nand Kishore Parashar vs Union Of India Thru' Principal ...
2015 Latest Caselaw 1582 ALL

Citation : 2015 Latest Caselaw 1582 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Nand Kishore Parashar vs Union Of India Thru' Principal ... on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 37054 of 2014
 

 
Petitioner :- Nand Kishore Parashar
 
Respondent :- Union Of India Thru' Principal Secy. & 3 Others
 
Counsel for Petitioner :- Santosh Kumar Mishra
 
Counsel for Respondent :- A.S.G.I.,Rakesh Kumar,S.C.,Shri Prakash Padia
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Santosh Kumar Mishra, Advocate.

Order Date :- 31.7.2015

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