Radhey Shyam Sharma vs State Of U.P. & Others
2015 Latest Caselaw 1581 ALL

Citation : 2015 Latest Caselaw 1581 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Radhey Shyam Sharma vs State Of U.P. & Others on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 390 of 2007
 

 
Appellant :- Radhey Shyam Sharma
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Vashistha Tiwari,Sarad Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Sarad Kumar Srivastava, Advocate.

Order Date :- 31.7.2015

Download the LatestLaws.com Mobile App