Jal Sansthan,Agra vs Smt. Krishna Kumari
2015 Latest Caselaw 1579 ALL

Citation : 2015 Latest Caselaw 1579 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Jal Sansthan,Agra vs Smt. Krishna Kumari on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL No. - 804 of 2002
 

 
Appellant :- Jal Sansthan,Agra
 
Respondent :- Smt. Krishna Kumari
 
Counsel for Appellant :- P.C.Jain,J.K. Srivastava
 
Counsel for Respondent :- R.N.Sharma,A.K. Mishra,R.K. Misra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri P.C. Jain, Advocate.

Order Date :- 31.7.2015

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