Smt. Pushplata Shukla vs Anil Kumar Shukla
2015 Latest Caselaw 1576 ALL

Citation : 2015 Latest Caselaw 1576 ALL
Judgement Date : 31 July, 2015

Allahabad High Court

Smt. Pushplata Shukla vs Anil Kumar Shukla on 31 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL No. - 63 of 2006
 

 
Appellant :- Smt. Pushplata Shukla
 
Respondent :- Anil Kumar Shukla
 
Counsel for Appellant :- C.M. Rai
 
Counsel for Respondent :- Rajesh Yadav,Lalji Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri C.M. Rai, Advocate.

Order Date :- 31.7.2015

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